M/S Rajasthan Mineral Traders vs. Union Of INDIA

[2026:RJ-JP:19557-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 19684/2024 M/s. Makkhan Lal And Sons, Jaya Market, Kaman, Bharatpur- 321022 (Raj.) Through Its Partner Mr. Vishnu Kumar S/o Sh. Laxman Prasad. ----Petitioner Versus 1. Union Of India, Through Secretary, Finance Department, Government Of India, New Delhi. 2. The Chief Commissioner, Central Goods And Services Tax, Statue Circle, C Scheme, Jaipur. 3. The Chief Commissioner State Goods And Service Tax, Kar Bhawan, Ambedkar Circle, Jaipur. 4. The Joint Commissioner, State Tax, Circle-A, Bharatpur. ----Respondents Connected With D.B. Civil Writ Petition No. 1493/2024 M/s. Rahul Agricom Company, 13, New Grain Mandi, Aerodrome Circle, Kota-324007 (Rajasthan) Through Its Proprietor Rahul Agrawal S/o Sh. Jankilal Agarwal ----Petitioner Versus 1. Union Of India, Through Secretary, Finance Department, Government Of India, New Delhi 2. The Chief Commissioner Central Goods And Services Tax, Statue Circle C Scheme, Jaipur 3. The State Of Rajasthan, Through Finance Secretary, Government Of Rajasthan, Jaipur 4. The Assistant Commissioner, Central Goods And Service Tax Zone-H, Kota ----Respondents D.B. Civil Writ Petition No. 1814/2024 M/s. Mangalan Vyapaar Private Limited, 1/29, Vidhyadharnagar, Jaipur-302023 (Rajasthan) Through Its Authorized Signatory Sh. Utkarsh Jagwayan Sh. Harish Chandra Jagwayan ----Petitioner [2026:RJ-JP:19557-DB] (2 of 8) [CW-19684/2024] Versus 1. Union Of India, Through Secretary, Finance Department, Government Of India, New Delhi. 2. The State Of Rajasthan, Through Finance Secretary, Government Of Rajasthan, Jaipur. 3. The Commercial Taxes Officer, Commercial Taxes Department, Kar Bhawan, Ambedkar Circle, Jaipur. 4. Joint Commissioner (State Tax), Enforcement Wing - Rajasthan-I, Circle-C, Jaipur. 5. Appellate Authority-Iii, State Tax, Kar Bhawan, Jaipur. ----Respondents D.B. Civil Writ Petition No. 2039/2024 M/s. Rnj Oil And Fats Pvt. Ltd., 70-71 Jhotwara Extension Phase- I Industrial Area Sarna Doongar Jaipur Through Its Director Harish Chandra Jagwayan S/o Ram Niwas Jagwayan ----Petitioner Versus 1. Union Of India, Through Secretary, Finance Department Government Of India New Delhi 2. The Chief Commissioner, Central Goods And Services Tax, Statue Circle, C Scheme, Jaipur 3. The Chief Commissioner, State Goods And Service Tax, Kar Bhawan, Ambedkar Circle, Jaipur. 4. Joint Commissioner (State Tax), Enforcement Wing-I, Circle-B, Kar Bhawan, Jaipur. 5. Appellate Autyhoriy, State Tax, Kar Bhawan, Jaipur ----Respondents D.B. Civil Writ Petition No. 2666/2024 M/s Rajasthan Mineral Traders, Old Industrial Area, 1, Alwar, Rajasthan, 301001 Through Its Partner Jai Kumar Goyal S/o Krishnan Murari Goyal ----Petitioner Versus 1. Union Of India, Through Secretary, Finance Department, Government Of India, New Delhi 2. The Chief Commissioner, Central Goods And Services Tax, [2026:RJ-JP:19557-DB] (3 of 8) [CW-19684/2024] Statue Circle, C Scheme, Jaipur 3. The Chief Commissioner, State Goods And Service Tax, Kar Bhawan, Ambedkar Circle, Jaipur 4. Joint Commissioner (State Tax), Enforcement Wing-C, Circle-A, Rajasthan, Jaipur 5. Appellate Authority, State Tax, Rgst Department, Kar Bhawan, Alwar (Rajasthan) ----Respondents D.B. Civil Writ Petition No. 2872/2024 M/s Rajasthan Mineral Traders, Old Industrial Area, 1, Alwar, Rajasthan, 301001 Through Its Partner Jai Kumar Goyal S/o Krishnan Murari Goyal ----Petitioner Versus 1. Union Of India, Through Secretary, Finance Department, Government Of India, New Delhi 2. The Chief Commissioner, Central Goods And Services Tax Statue Circle, C Scheme, Jaipur 3. The Chief Commissioner State Goods And Service Tax, Kar Bhawan, Ambedkar Circle, Jaipur 4. Joint Commissioner (State Tax), Enforcement Wing- C Circle- A Rajasthan, Jaipur 5. Appellate Authority State Tax, Rgst Department Kar Bhawan Alwar (Rajasthan) ----Respondents D.B. Civil Writ Petition No. 4894/2024 M/s Kanha Construction Company, Kheep Ka Pura Vill Kheep Ka Pura Hindaun City Karauli-322236 (Rajasthan) Through Its Proprietor Purushottam Singh ----Petitioner Versus 1. Union Of India, Through Secretary, Finance Department, Government Of India, New Delhi. 2. The Chief Commissioner, Central Goods And Services Tax, Statue Circle, C Scheme, Jaipur. 3. The State Of Rajasthan, Through Chief Commissioner, [2026:RJ-JP:19557-DB] (4 of 8) [CW-19684/2024] State Goods And Service Tax, Kar Bhawan, Ambedkar Circle, Jaipur. 4. Superintendent Circle- Karauli, Ward-Iii Headquarter, Hindaun. 5. Appellate Authority, State Tax, Kar Bhawan, Jaipur. ----Respondents D.B. Civil Writ Petition No. 5607/2024 M/s Vishnu Electricals, Through Its Proprietor Manoram Bhargava Wife Of Shri Vishnu Aged About 85 Years, Resident Of Plot No. 5, Raghu Kamal Niwas, Mi Road, Near All India Radio, Jaipur, Rajasthan. ----Petitioner Versus 1. The Assistant Commissioner, State Good And Service Tax Department, Rajasthan, Zone- Jaipur - I, Circle - Circle- I, Jaipur I, Ward - Circle- I, Jaipur I, -Ward -Ii, Kar Bhawan, Jhalana Dungari, Jaipur. 2. State Of Rajasthan, Through Its Additional Chief Secretary, Department Of Finance Secretariat, Jaipur, Rajasthan. 3. Appellate Authority, 1St, State Goods And Service Tax Department, Room No. 116, Kar Bhawan, Ambedkar Circle, Jaipur. 4. Union Of India, Through Its Finance Secretary, Ministry Of Finance, Government Of India, New Delhi. ----Respondents D.B. Civil Writ Petition No. 13290/2024 M/s AA.K Enterprises, Having Registered Office At R- Sf- 75, 2Nd Floor, Capital Hightreet, Phool Bagh Chowk, Bhiwadi,alwar, Rajasthan- 301019 Through Proprietor Mr. Abhilash Sharma S/o Shri Krishan Avtar Sharma Aged 50 Years, R/o House No.p- 176A, Sanjay Nagar, Sector-23, Ghaziabad, Hapur, Uttar Pradesh. ----Petitioner Versus 1. State Of Rajasthan, Through Its Finance Secretary, Finance Department, 1St Floor, Main Building, [2026:RJ-JP:19557-DB] (5 of 8) [CW-19684/2024] Government Secretariat, Janpath, Jaipur 2. Assistant Commissioner Of State Tax, Commercial Taxes Department, Circle-A, Bhiwadi-Ward-I, Khairthal-Tijara, Rajasthan. 3. Additional Commissioner, Appellate Authority Of State Tax, Rajasthan, Jaipur, Commercial Taxes Department, Kar Bhawan, Ambedkar Circle, Janpath, Jaipur. 4. Union Of India, Represented Through Union Secretary, Department Of Revenue, Ministry Of Finance, North Block, New Delhi. ----Respondents D.B. Civil Writ Petition No. 14995/2024 M/s Calcutta Supply Company, E-88, M.g.d. Market, Tripolia Bazar, Jaipur Through Its Partner Ravi Kant Kanoongo S/o Sh. Rama Kishan Kanoongo. ----Petitioner Versus 1. Union Of India, Through Secretary, Finance Department, Government Of India, New Delhi. 2. The Chief Commissioner, Central Goods And Services Tax, Statue Circle, C Scheme, Jaipur. 3. The State Of Rajasthan, Through Chief Commissioner, State Goods And Service Tax, Kar Bhawan, Ambedkar Circle, Jaipur. 4. Joint Commissioner (State Tax ), Circle-D, Zone-I, Jaipur 5. Appellate Authority State Tax, Kar Bhawan, Jaipur ----Respondents D.B. Civil Writ Petition No. 19707/2024 M/s. Makkhan Lal And Sons, Jaya Market Kaman, Bharatpur- 321022 (Raj.) Through Its Partner Mr. Vishnu Kumar S/o Sh. Laxman Prasad ----Petitioner Versus 1. Union Of India, Through Secretary, Finance Department, Government Of India, New Delhi. 2. The Chief Commissioner, Central Goods And Services Tax, Statue Circle, C-Scheme, Jaipur. [2026:RJ-JP:19557-DB] (6 of 8) [CW-19684/2024] 3. The Chief Commissioner, State Goods And Service Tax, Kar Bhawan, Ambedkar Circle, Jaipur 4. The Joint Commissioner, State Tax, Circle-A, Bharatpur. ----Respondents D.B. Civil Writ Petition No. 19710/2024 M/s. Makkhan Lal And Sons, Jaya Market Kaman, Bharatpur- 321022 (Raj.) Through Its Partner Mr. Vishnu Kumar S/o Sh. Laxman Prasad ----Petitioner Versus 1. Union Of India, Through Secretary, Finance Department, Government Of India, New Delhi. 2. The Chief Commissioner, Central Goods And Services Tax, Statue Circle, C-Scheme, Jaipur. 3. The Chief Commissioner, State Goods And Service Tax, Kar Bhawan, Ambedkar Circle, Jaipur 4. The Joint Commissioner, State Tax, Circle-A, Bharatpur. ----Respondents For Petitioner(s) : Mr. Pankaj Ghiya Mr. Mayank Vyas Mr. Kuldeep Kumar Sharma Mr. Hitesh Mishra with Ms. Komal Nama For Respondent(s) : Ms. Mahi Yadav, AAG assisted by Mr. Rohan Mittal and Ms. Chelsi Agrawal Mr. Rakesh Choudhary for Mr. Bharat Vyas, ASG Mr. Chinmay Sharma for Mr. Sumit Tetarwal, through VC Mr. Sourabh Jain for Mr. Kinshuk Jain HON'BLE THE ACTING CHIEF JUSTICE MR. SANJEEV PRAKASH SHARMA HON'BLE MR. JUSTICE BIPIN GUPTA