Cause title — parties, addresses and appearances
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4244 of 2025
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M/s Champion Group of Company having its registered Office at 3rd Floor,
Divyalok Complex, East Boring Canal Road, Patna through its Authorised
Signatory Rajendra Kumar, Aged about 42 years, Gender Male, Son of
Narayan Shukla, Resident of House No. 183, Shambhuganj, P.S.
Shambhuganj, Rudbai, District- Banka.
... ... Petitioner/s
Versus
1.
The Union of India through the Secretary, Ministry of Finance, Government
of India, New Delhi.
2.
The Principal Chief Commissioner, CGST, Central Revenue Building,
Birchand Patel Path, Patna.
3.
The State of Bihar through the Commissioner, Department of State Taxes,
Government of Bihar, Patna.
4.
The Additional Commissioner, State Tax (Appeal), Patna West Division,
Patna.
5.
The Assistant Commissioner, State Tax, Patna Central Circle, District Patna.
... ... Respondent/s
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Appearance :
For the Petitioner/s
:
Mr. Subhankar Prabhakar, Adv.
:
Mr. Chinmay Harsh Karn, Adv.
For the Respondent/s
:
Mr. Additional Solicitor General
For the State
:
Mr. Vivek Prasad, GP7
For UoI
:
Mr. Anshuman Singh, Sr. SC CGST & CX
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
and
HONOURABLE MR. JUSTICE VIKASH KUMAR
ORAL ORDER (Per: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA) 4 22-07-2026 Heard learned counsel for the petitioner and learned counsel for the State.
2.At the outset, learned Counsel for the petitioner seeks permission to withdraw this writ application with liberty to file an appeal before the Tribunal under Section 112 of the Bihar Goods and Services Tax Act, 2017. Patna High Court CWJC No.4244 of 2025(4) dt.22-07-2026 2/2
4.This writ application is disposed as withdrawn with liberty to the petitioner to file an appeal before the Tribunal by 31.07.2026. Ashwin/- (Anil Kumar Sinha, J) ( Vikash Kumar, J) U
