M/S.Synergy Pubes And Oils v. Union Of INDIA, And 4 Others
- Court
- Telangana High Court
- Case number
- WP/9918/2021
- Date of judgment
- 28 Sept 2022
- Bench
- C.V. BHASKAR REDDY,UJJAL BHUYAN
- Petitioner
- M/S.Synergy pubes and Oils
- Respondent
- Union of India, And 4 Others
- CNR
- HBHC010162802021
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.