Rajesh Gandhi, Director vs. Union Of INDIA
Original PDF →CRLP/6958/2024HC TelanganaGSTCNR HBHC01032150202428 June 2024Bench: K. SUJANA
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.