M/S.Bengal Cold Rollers Private Limited vs. The Assistant Commissioner (St) (Fac)

WP/19873/2024HC TelanganaGSTCNR HBHC01038092202420 August 2024Bench: SUJOY PAUL,NAMAVARAPU RAJESHWAR RAO19 pages
AI SummaryWithdrawn

Held

The Court granted the petitioner's request to withdraw the writ petitions. The petitions were dismissed as withdrawn with liberty to file fresh petitions.

Facts

The petitioners filed multiple writ petitions challenging assessment proceedings and authorizations issued under the GST Act. They raised several grounds including lack of authorization, absence of Document Identification Number (DIN), and violation of principles of natural justice.

Key Issues

The primary issues concerned the validity of GST assessment proceedings and authorizations due to alleged procedural irregularities, including lack of proper authorization and DIN, and violations of natural justice principles.

Sections Cited

Section 67, Section 74, Rule 142, Section 107

AI-generated summary — verify with the full judgment below

t. -l 134111 HIGH COURT FOR THE STATE OF TELANGANA AT HYDERABAD (Special Original Jurisdiction) TUESDAY, THE TWENTIETH DAY OF AUGUST TWO THOUSAND AND TWENTY FOUR PRESENT THE HONOURABLE SRI JUSTICE SUJOY PAUL AND THE HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO WRIT PETITION Nos.19819, 19836. 19873, 20039, 20053 AND i ', 20144 0F 2024 WRIT PETITION NO: 19819 OF 2024 Betwee!n: AND I\//s. Bengal Cold Rollers Frivate Limited , 2-3-57712, 1St Floor, Sree Sai Complex, Minister Road, Secunderabad Telangana - 500003 Rep. by its Director IVlr.Saurabh Aganval .l ., :. 'i,i.. :

1.

The Assistant Commissioner (ST) (FAC), Basheerbagh-Nampally-1 Circle, Hyderabad.

2.

The Superintendent of Central Tax, Kothur Range, Kothur, Shamshabad Division, Ranga Reddy Commissionerate, Hyderabad.

3.

The Assistant Commissioner (ST), Gowliguda-Osmangunj Circle, Hyderabad.

4.

The Assistant Commissioner (ST), Basheerbagh-Nampally-1 Circle, j,:i'Hyderabad. - , .b1 5.. The Joint Commissibner, (ST), Abids Division, Hyderabad, Telangana. t

6.

The State of Telangana, Rep. by its Principal Secretary, Revenue ' Department,TelanganaSecretariat, Hyderabad.

7.

The Union of lndia,r Rep. by its Secretary, tvinistry of Fi

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