M/S. Star Battery LTD. v. Commissioner Of Central Excise, Kolkata -Iv & Anr.

Court: Calcutta High Court
Case number: CEXA/17/2011
Date of judgment: 28 Sept 2011
Bench: HON'BLE JUSTICE BHATTACHARYA,HON'BLE JUSTICE DR. SAMBUDDHA CHAKRABARTI
Petitioner: M/S. STAR BATTERY LTD.
Respondent: COMMISSIONER OF CENTRAL EXCISE, KOLKATA -IV & ANR.
CNR: WBCHCO0044802011

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