Om Metal Corporation And Others v. State Of West Bengal And Ors.

Court: Calcutta High Court
Case number: WPA/4890/2021
Date of judgment: 17 Mar 2021
Bench: HON'BLE JUSTICE SHEKHAR B. SARAF
Petitioner: OM METAL CORPORATION AND OTHERS
Respondent: STATE OF WEST BENGAL AND ORS.
CNR: WBCHCA0085042021

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