Castle Distributors P. LTD. & Ors. vs. Jt. Com. State Tax, Large Taxpayer Unit Govt. Of Wb & Ors.
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2021 p.b. Sl. No.
W.P.A. 16842 of 2019 Castle Distributors Private Ltd. & Anr. Vs. Joint Commissioner, State Tax, Large Tax Payers Unit & Ors. (Via Video Conference) Mr. Saurabh Bageria, Mr. Indranil Banerjee, Mr. S. Mukherjee. …….for the petitioners. Mr. Somnath Ganguli, Ms. Sabnam Basu, Ms. Priyamvada Singh. …….for the CGST. Mr. S. Mukherjee, Mr. D. Ghosh. …….for the State. Learned advocate for the petitioners submits that he has instruction from his client to not to proceed with the matter. Accordingly, this writ petition being WPA 16842 of 2019 is dismissed for non-prosecution. (Md. Nizamuddin, J.)
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