Satish Kumar Jaiswal vs. Designated Committee,Kol, North Commissionerate And Ors
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2023 North Commissionerate & Ors.
Mr. Akshat Agarwal. … For the Petitioner.
Mr. B. P. Banerjee, Mr. Abhradip Maity. ……for the CGST & CX.
Both the parties are present.
List this matter for further hearing in the monthly list of January, 2024. ( Md. Nizamuddin, J.)
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