Durgapur Polymers Private Limited & Anr vs. Asst Commissioner Of Service Tax Division & Ors
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WPA 8516 OF 2017 05.01.2023
Sl no. 17 M/s. Durgapur Polymers Private Limited & Anr. Ct no. 2
- Vs - P.M.
Assistant Commissioner of Service Tax Division, Durgapur, Bolpur Central Excise Commissionerate & Ors.
Mr. Bhaskar Prasad Banerjee,
Mr. Tapan Bhanja,
…. For the respondent CGST & CX
None appears for the petitioners and no accommodation has been sought. Learned advocate for the respondent is present and files affidavit-in- opposition which is kept with the record. The writ petition being WPA 8516 of 2017 is dismissed for default. Interim order, if any, stands vacated.
(Md. Nizamuddin, J.)
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