M/S. Chhabra Ispat PVT. LTD. & Anr vs. Union Of INDIA & Ors
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WPA 14370 OF 2017 05.01.2023
Sl no. 19
M/s. Chhabra Ispat Pvt. Ltd. & Anr. Ct no. 2
- Vs - P.M.
Union of India & Ors.
Mr. Bhaskar Prasad Banerjee,
Mr. Tapan Bhanja,
…. For the respondent CGST & CX
None appears for the petitioners and no accommodation has been sought. Learned advocate for the respondent is present. The writ petition being WPA 14370 of 2017 is dismissed for default. Interim order, if any, stands vacated.
(Md. Nizamuddin, J.)
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