M/S Pandey Transport Co. vs. Union Of INDIA & Ors

WPA/10968/2014HC CalcuttaGSTCNR WBCHCA024962201425 January 2023Bench: HON'BLE JUSTICE SMITA DAS DE1 pages

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WPA 10968 OF 2014

+ CAN 1 of 2023

+ CAN 2 of 2023 22.09.2023

Sl no. 5

M/s. Pandey Transport Co. Ct no. 2

- Vs - P.M.

Union of India & Ors.

Mr. Raghunath Adhikary,

Ms. Priyanka Saha

.... for the petitioner

Mr. Vipul Kundalia,

Ms. Aishwarya Rajyashree

... for the respondent CGST authorities.

Petitioner has filed this application for condonation of delay in filing the restoration application and the application for restoration of the writ petition. There is delay of 195 days in filing the application for restoration without any proper explanation. Liberty is granted to the petitioner to file supplementary affidavit making proper explanation for such delay. List this matter on 06.10.2023. (Md. Nizamuddin, J.)

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