Bengal Peerless Housing Development Company Limited vs. Deputy Commissioner, Kolkata South CGST And Cx

WPO/263/2021HC CalcuttaGSTCNR WBCHCO001387202131 January 2023Bench: HON'BLE JUSTICE MD. NIZAMUDDIN2 pages

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OD 17 BEFORE: The Hon’ble JUSTICE MD. NIZAMUDDIN Date 31st January, 2023 Appearance: Mr. Kaushik Dey, Adv. Ms. Ekta Sinha, Adv. …For CGST Authority The Court: None appears for the petitioner. No accommodation has been sought. Learned advocate appearing for the respondents is present. WPO 263 of 2021 and IA GA 1 of 2021 are dismissed for default. Interim orders, if any, stand vacated. Affidavit-in-opposition filed by the respondents be kept with the record. (MD. NIZAMUDDIN, J.) TR/

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