Manoj Gayal vs. Superintendent (H.Q. Anit Evasion) CGST & Central Exci.& Ors
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2023 ks WPA 9748 of 2018 sl. 38 Manoj Goyal Vs Superintendent (Head Quarter Anti-Evasion), CGST & Central Excise & Ors.
Mr. K.K. Maiti … For the Respondents.
None appears for the petitioner and no accommodation has been sought.
Learned Advocate for the respondents is present.
This writ petition being WPA 9748 of 2018 is dismissed for default. Interim order, if any, stands vacated. ( Md. Nizamuddin, J. )
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