Supersmelt Sponge Private Limited vs. Superintendent , Anti Evasion, Central Tax, CGST & Ors
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2023 ks WPA 25863 of 2018 sl. 45 Supersmelt Sponge Private Limited Vs Superintendent, (Anti-Evasion), Central Tax, CGST Commissionerate, Bolpur & Ors.
Mr. Kaushik Dey, Ms. Aishwarya Rajashree … For the Respondents.
None appears for the petitioner and no accommodation has been sought.
Learned Advocates for the respondents are present.
This writ petition being WPA 25863 of 2018 is dismissed for default. Interim order, if any, stands vacated. ( Md. Nizamuddin, J. )
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