M/S. T.S Tyre Centre vs. Asst. Com. Cen. Tax (Audit) And Ors.

WPA/2858/2023HC CalcuttaGSTCNR WBCHCA005781202313 March 2023Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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20.3.

2023 ks WPA 2858 of 2023 sl. 1 M/s. T.S. Tyre Centre Vs Assistant Commissioner, Central Tax(Audit), Circle-VI & Ors.

Mr. Uday Shankar Bhattacharya … For the CGST Authority.

This matter has come up at the instance of Mr.

Bhattacharya, learned Advocate representing the respondent/CGST Authority concerned and submits that in the order dated 13th March, 2023, his name has not been recorded though he was present at the time of hearing, considering his submission let the appearance of Mr. Bhattacharya be incorporated in the order dated 13th March, 2023. The department is directed to do the needful. ( Md. Nizamuddin, J. )

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