A.U. Exports And Anr vs. The Superintendent Shyambazar Division,Range-Ikolkata North Commissionerate And Ors
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2023 ks WPA 6997 of 2023 sl. 9 A.U. Exports & Anr.
Vs Superintendent, Shyambazar Division, Range-1, Kolkata North Commissionerate & Ors.
Mr. Biswajit Mukherjee, Mr. Anil Dugar, Mr. R. Chatterjee, Mr. Abhishek Jalan, Mr. Bobinda Dey … For the Petitioners.
Mr. K.K. Maiti, Mr. Tapan Bhanja, … For the CGST Authority.
Ms. Sabita Ray … For the UOI.
Heard learned Advocates appearing for the parties.
Considering the submission made by Mr.
Mukherjee, learned Advocate appearing for the petitioners making prayer for withdrawal of this writ petition with liberty to file a fresh writ petition, this writ petition being WPA 6997 of 2023, is dismissed as “withdrawn” with liberty to file a fresh writ petition. ( Md. Nizamuddin, J. )
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