M/S. Siddha Happyvile LLP & Anr. vs. Jt. Com. (Systems), Kol. (S). CGST & Cx Com. Kol. & Ors.
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2023. p.b. Sl. No.
WPA 5735 of 2020 With CAN 3682 of 2020 M/s. Siddha Happyville LLP & Anr. Vs. The Joint Commissioner (Systems), Kolkata South CGST & CX Commissionerate, Kolkata & Ors. Mr. Indranil Banerjee, Mr. Subrata Mukherjee. ……..for the petitioners. Mr. B. P. Banerjee, Mr. A. Maity. ………for the respondents. Mr. A. Ray, Mr. T. M. Siddiqui, Mr. D. Ghosh. ………for the State. Considering the submission made by the learned advocate for the petitioners that petitioners do not want to proceed in the matter, this writ petition being WPA No.5735 of 2020 and the application being CAN 3682 of 2020 are dismissed for non-prosecution. Interim order, if any, stands vacated. (Md. Nizamuddin, J.)
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