M/S.Siddha Waterfront LLP & Anr vs. The J.C.(Systems Of CGST&Cx,Kol,Scgst & Cx Commissionerate &
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2023. p.b. Sl. No.
WPA 5069 of 2020 M/s. Siddha Waterfront LLP & Anr. Vs. The Joint Commissioner (Systems) of CGST & CX, Kolkata South CGST & CX commissionerate & Ors. Mr. Indranil Banerjee, Mr. Subrata Mukherjee. ……..for the petitioners. Mr. K. K. Maiti, Ms. Aishwarya Rajyashree. ……..for the respondents. Mr. Tapan Bhanja. ………for the UOI. Mr. B. P. Banerjee. ………for the CGST & CX. Mr. A. Ray, Mr. T. M. Siddiqui, Mr. D. Ghosh. ………for the State. The affidavit in opposition filed by the respondents be kept with the record. Considering the submission made by the learned advocate for the petitioners that petitioners do not want to proceed in the matter, this writ petition being WPA No.5069 of 2020 is dismissed for non-prosecution. Interim order, if any, stands vacated. (Md. Nizamuddin, J.)
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