M/S Apaar Infratech PVT. LTD. And Anr vs. Assistant Commissioner CGST And Cx Anti Evasion Kolkata South Commissionerate And Ors

WPA/12118/2023HC CalcuttaGSTCNR WBCHCA024240202315 June 2023Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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15.6.

2023 ks WPA 12118 of 2023 sl. 47 M/s. Apaar Infratech Pvt. Ltd. & Anr.

Vs Assistant Commissioner, CGST & CX, Anti-Evasion, Kolkata South Commissionerate & Ors.

Mr. Nilotpal Chowdhury, Mr. Lalit Baid, Ms. Aparupa Ghosal … For the Petitioner.

Mr. Shiv Shankar Banerjee … For the Respondents.

Considering the prayer made on behalf of the learned Advocate appearing for the petitioners, this writ petition being WPA 12118 of 2023, is dismissed as “Withdrawn” with liberty to the petitioners to file fresh writ petition. ( Md. Nizamuddin, J. )

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