M/S Petrochem Engineeriong Construction vs. Union Of INDIA And Ors.

WPA/9011/2023HC CalcuttaGSTCNR WBCHCA018163202311 July 2023Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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11.7.

2023 ks WPA 9011 of 2023 sl. 2 M/s. Petrochem Engineering Construction Vs Union of India & Ors.

Mr. P.K. Das, Mr. Subrata Mukherjee … For the Petitioner.

Mr. Shiv Shnkar Banerjee, Mr. Tapan Bhanja … For the CGST Authorities.

Mr. D. Saha … For the SBI.

Considering the submission of the learned Advocate appearing for the petitioner that the petitioner does not want to proceed in the matter, this writ petition being WPA 9011 of 2023, is dismissed for “non-prosecution. Interim order, if any, stands vacated. ( Md. Nizamuddin, J. )

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