M/S Arramva Corporation And Anr. vs. The Additional Director General And Ors.

WPA/17593/2023HC CalcuttaGSTCNR WBCHCA035530202331 July 2023Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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31.7.

2023 ks WPA 17593 of 2023 sl. 36 M/s. Arramva Corporation & Anr.

Vs The Additional Director General & Ors.

Mr. Navin Mittal … For the Petitioners.

Mr. K.K. Maiti, Mr. Tapan Bhanja … For the CGST Authorities.

Considering the submission of the learned Advocate appearing for the petitioners that the petitioners do not want to proceed in the matter, this writ petition being WPA 17593 of 2023 is dismissed as “withdrawn” with liberty to file fresh writ petition. ( Md. Nizamuddin, J. )

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