Hillman Hosiery Mills PVT LTD vs. Union Of INDIA And Ors.
No AI summary yet for this judgment.
2023 PB Sl. No.
WPA 16326 of 2023
Hillman Hosiery Mills Pvt. Ltd. Vs Union of India & Ors. Mr. Avra Mazumder, Mr. Suman Bhowmik, Mr. Kausheyo Roy, Mr. Samrat Das. … For the Petitioner. Mr. B. P. Banerjee, Ms. Ekta Sinha. …….for the CGST & CX. Heard learned advocates appearing for the parties. This writ petition being WPA 16326 of 2023 is dismissed with liberty to file fresh writ petition. ( Md. Nizamuddin, J.)
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.