Monotosh Saha v. Sp. Director Enforcement Directorate, Foreign Exch. Manageme

Court: Calcutta High Court
Case number: FEA/25/2009
Date of judgment: 31 Aug 2023
Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI
Petitioner: MONOTOSH SAHA
Respondent: SP. DIRECTOR ENFORCEMENT DIRECTORATE, FOREIGN EXCH. MANAGEME
CNR: WBCHCO0039902009

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