Mol Information Technology INDIA Private Limited vs. Deputy Commissionher Of CGST & Cx, Ballygunge Division & Ors
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WPA 5237 OF 2020 31.08.2023
Sl no. 16 MOL Information Technology India Private Limited Ct no. 2
- Vs - P.M.
Deputy Commissioner of CGST & CX, Ballygunge
Division, Kolkata South Commissionerate & Ors.
Mr. K. K. Maiti, Ms. Aishwarya Rajyashree.
… for the respondent
None appears for the petitioner and no accommodation has been sought. Affidavit-in-opposition filed by the respondents be kept with the record. This writ petition being WPA 5237 of 2020 is dismissed for default.
(Md. Nizamuddin, J.)
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