Emars Mining And Constructions PVT LTD vs. Customs Excise And Service Tax Appellate Tribunal And Ors

WPA/9245/2020HC CalcuttaGSTCNR WBCHCA105941202018 September 2023Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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18.9.

2023 & Ors.

Mr. Avra Mazumder, Ms. S. Sharma, Mr. A. Chowdhury … For the Petitioner.

Mr. Vipul Kundalia, Mr. Tapan Bhanja … For the CGST Authority.

Both sides are present.

Affidavits filed by the parties be kept with the record.

Learned Advocate appearing for the petitioner submits that against the impugned order of the Tribunal, petitioner intends to avail the remedy of statutory appeal in accordance with law before the appropriate forum and considering such submission, this writ petition being WPA 9245 of 2020, is disposed of by granting such liberty. ( Md. Nizamuddin, J. )

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