Gargi Travels Private Limited And Another vs. Union Of INDIA And Ors.
Original PDF →WPA/6130/2022HC CalcuttaGSTCNR WBCHCA012821202229 April 2025Bench: HON'BLE JUSTICE PARTHA SARATHI CHATTERJEE2 pages
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2904 2025 TUE AY
Court : 07 Item : DL-05 Bench : SINGLE Matter : WPA Status : DD ID : 266057 AR : NANDY
IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURI ICTION APPELLATE SIDE
WPA 6130 OF 2022
GARGI TRAVELS PRIVATE LIMITED & ANR. VS. UNION OF INDIA & ORS.
MR. ANINDYA KARAN, ADVOCATE ……for the CGST Authority
1.
None appears on behalf of the petitioner nor has any accommodation been sought for though the respondent-CGST Authority is represented.
2.
In view thereof, WPA 6130 of 2022 is ‘dismissed for default’.
(PARTHA SARATHI CHATTERJEE, J.)
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