Manoj Goyal vs. Superintendent(H.Q., Anti Evasion), CGST & Cen. Ex. & Ors
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13-06-2025 ct no. 13 Sl. 1 pk
M.A.T. No. 629 of 2018
Manoj Goyal -Versus- Superintendent (Head Quarter Anti-Evasion), CGST & Central Excise and others
Mr. Anil Kumar Dugar, Mrs. Suman Sahani … for the appellant.
The order dated 07.05.2025 is mentioned for correction.
In the cause title, the name “Nanoj Goyal” shall stand corrected to read as “Manoj Goyal”
Let the aforesaid correction be incorporated in the order dated 07.05.2025. 4. The other parts of the said order shall remain unaltered.
The Department is directed to make necessary corrections.
(Rajasekhar Mantha, J.)
(Ajay Kumar Gupta, J.)
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