Bajaj Wheels Private Limited And Anr. vs. Union Of INDIA And Ors.
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2025 Item No. AD 6 Saswata
WPA 495 of 2025 Bajaj Wheels Private Limited & Anr. Vs The Union of India & Ors. Mr. Himangshu Kumar Ray Ms. Shiwani Shaw Mr. Subhasis Podder …For the petitioners Mr. Bhaskar Prosad Banerjee Mr. Abhradip Maity …For the CGST & CX
It appears that in the order dated 16th June 2025 the case number has wrongly been mentioned as “WPA 495 of 2024” in place of WPA 495 of 2025. 2. Let the aforesaid corrections be incorporated in the first and the second page of the order dated 16th June 2025 at the places where it appears.
Department is directed to act accordingly.
Other portion of the order dated 16th June 2025 remains unaltered. (Raja Basu Chowdhury, J.)
Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.