Northern Services And Supply Co. (P) LTD. And Anr. vs. Superintendent, CGST And Central Excise, Raiganj Range And Ors.
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2025
sayandeep Sl. No. 01 Ct. No. 05
WPA 17 of 2025
Northern Services and Supply Co. (P) Ltd. Vs. Superintend, CGST & Central Excise, Raiganj Range, Raiganj, Uttar Dinazpur & ors.
Mr. Somnath Roy Chowdhury
Ms. Sukanya Dutta
Ms. Sanjana Jha
Ms. Kusum Sharma
…. for the petitioner
Mr. Kaushik Dey
Mr. Tapan Bhanja
….for the CGST authority
The learned advocate representing the petitioner by placing before this Court a print out of the e-mail communication dated 21st June, 2025 would submit that she has instructions to withdraw the present writ petition.
Let a copy of the aforesaid instruction be taken on record.
Having regard thereto, the writ petition stands dismissed as withdrawn.
(Raja Basu Chowdhury, J.)
Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.