M/S. Ad Ideas Private Limited vs. Union Of INDIA & Ors

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WPA/3166/2020HC CalcuttaGSTCNR WBCHCA008272202030 June 2025Bench: HON'BLE JUSTICE PARTHA SARATHI CHATTERJEE2 pages

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3006 2025 MONDAY

Court : CB-07 Item : DL-23 Bench : SINGLE Matter : WPA Status : DD ID : 266057 AR : NANDY

IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURI ICTION APPELLATE SIDE

WPA 3166 OF 2020

M/S AD IDEAS PRIVATE LIMITED & ANR. VS. UNION OF INDIA & ORS.

MR. KOUSICK DEY, ADVOCATE ……for the CGST AUTHORITY

1.

None appears in support of this writ-petition nor any accommodation has been sought for.

2.

Learned Advocate for the Respondent-CGST Authority is present.

3.

In view thereof, WPA 3166 of 2020 is ‘dismissed for default’.

(PARTHA SARATHI CHATTERJEE, J.)

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