Potluri Agro Farms And Projects INDIA PVT LTD vs. Deputy Commissioner (St)
WP/25103/2023HC Andhra PradeshGSTCNR APHC01047219202325 September 2023Bench: U.DURGA PRASAD RAO,A V RAVINDRA BABU1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P.No.25103 of 2023
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE
1.
26.09.2023
UDPR, J & AVRB, J
The writ petition is disposed of.
(vide separate order)
________ UDPR, J
________ AVRB, J NNN
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