M/S Sri Aditya Constructions vs. Sri Sashi Bhushan Kumar

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CC/2462/2024HC Andhra PradeshGSTCNR APHC01020896202408 September 2025Bench: VENKATESWARLU NIMMAGADDA7 pages
For Respondent: SRI NAGARAJU PULLAGURA

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Cause title — parties, addresses and appearances
APHC010208962024 IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI TUESDAY,THE NINTH DAY OF SEPTEMBER TWO THOUSAND AND TWENTY FIVE PRESENT THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA CONTEMPT CASE NO: 2462 OF 2024 Contempt case u/s. 10 to 12 of Contempt of Courts Act 1971 the Respondents herein for willfully violating and disobeying the Orders of the High Court dated 09/11/2023 in WP No.26812 of 2023. Between: to Punish M/s Sri Aditya Constructions, Rep. by its Managing Partner, Suravarapu Muneeswara Rao, S/o Nookaraju, aged 54 Agraharam, Pithapuram, Kakinada District. R/o Suravarapuveedhi ...Petitioner AND 1. SRi SASHi BHUSHAN KUMAR, Occ Principal Secretary Resources Department Guntur District. 2. Sri Shamsher Singh Rawat, Finance and Planning Guntur District. 3. Sri G Srinivas, Dowleswaram, East Godavari District. to Govt., Water Amaravathi, Secretariat Buildings, Velagapudi Occ Principal Secretary, Department Secretariat Buildings, Velagapudi of Amaravathi, Occ Superintending Engineer Irrigation circle / / I 4. Sri K Subbaiah, Occ Executive Engineer, Drainage Division. Kakinada. 5. Sri G Seshagiri Rao, Occ Dep. Executive Engineer, Drainage Sub Division, Kakinada. 6. Smt K Keerthi, Occ Asst. Executive Engineer, Kakinada, Kakinada District. 7. Sri S A K Jilani, Occ Pay and Accounts officer. Work Accounts, Kakinada. 8. Sri Peeyush Kumar, Occ The Principal Secretary to Govt Department Full AddI Charge Basis Secretariat Buildings Velagapudi Amaravathi Guntur District (R8 is impleaded as per Court Order dated 03 01 2025 2024 in C C No 2462 of 2024) Drainage Section no.4 Finance vide I A No 2 of ...Respondents Counsel for the Petitioner : SRI P VIVEK Counsel for the Respondents : SRI NAGARAJU PULLAGURA Counsel for the Respondents : SRI SUSHMA YAGANTI Counsel for the Respondents : SRI S SIVA KUMARI

The Court made the following ORDER :

APHC010208962024 IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI (Special Original Juri iction) [3329] TUE AY,THE NINTH DAY OF SEPTEMBER TWO THOUSAND AND TWENTY FIVE PRESENT THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA CONTEMPT CASE NO: 2462/2024 Between: 1.M/S SRI ADITYA CONSTRUCTIONS, REP. PARTNER, SURAVARAPU MUNEESWARA RAO, S/0 NOOKARAJU AGED 54, R/0 SURAVARAPUVEEDHI, AGRAHARAM, PITHAPURAm’ KAKINADA DISTRICT. BY ITS MANAGING ...PETITIONER AND 1.SRI SASHI BHUSHAN KUMAR, OCC PRINCIPAL SECRETARY TO GOVT. BUILDINGS, VELAGAPUDI, AMARAVATHI, GUNTUR DISTRICT. 2.SRI SHAMSHER SINGH RAWAT, OCC PRINCIPAL SECRETARY DEPARTMENT OF FINANCE AND PLANNING, BUILDINGS, VELAGAPUDI, AMARAVATHI, GUNTUR DISTRICT. 3.SRI G SRINIVAS, OCC SUPERINTENDING ENGINEER, CIRCLE, DOWLESWARAM, EAST GODAVARI DISTRICT. 4.SRI K SUBBAIAH, OCC EXECUTIVE ENGINEER, DIVISION, KAKINADA.

5.

SRI G SESHAGIRI RAO, OCC DEP. EXECUTIVE ENGINEER DRAINAGE SUB DIVISION, KAKINADA. 6.SMT K KEERTHI, OCC ASST. EXECUTIVE ENGINEER, SECTION N0.4, KAKINADA, KAKINADA DISTRICT. 7.SRI S A K JILANI, OCC PAY AND ACCOUNTS OFFICER, WATER RESOURCES DEPARTMENT SECRETARIAT SECRETARIAT IRRIGATION DRAINAGE DRAINAGE WORK

ACCOUNTS, KAKINADA. 8.SRI PEEYUSH KUMAR, OCC THE PRINCIPAL SECRETARY TO GOVT FINANCE DEPARTMENT FULL ADDL CHARGE BASIS SECRETARIAT BUILDINGS VELAGAPUDI AMARAVATHI GUNTUR DISTRICT R8 IS IMPLEADED AS PER COURT ORDER DATED 03 01 2025 VIDE I A NO 2 OF 2024 IN C C NO 2462 OF 2024 K ...CONTEMNOR(S): Petition under Sections 10 to 12 of Contempt of Courts Act 1971 praying that in the circumstances stated in the affidavit file herein the High Court may be pleased to pleased to take into cognizance, the offence of contempt of Court committed by the respondents herein for willfully disobeying the order dated 9- 11-2023 passed in W.P No. 26812 of 2023 by HonTDIe Sri Justice Venkateswarlu Nimmagadda and to summon and punish, the respondents herein under the provisions of the Contempt of the Courts Act and pass Counsel for the Petitioner: 1.P VIVEK Counsel for the Contemnor(S): 1.NAGARAJU PULLAGURA 2.SUSHMA YAGANTI 3.SSIVAKUMARI

-/ A HON’BLE SRI JUSTICE VENKATESWARLU NIMMAGADDA C.C.No.2462 of 2024 This Court made the following ORDER: No representation for the petitioner.

2.

Today the matter is posted for appearance directing the respondents to comply with the orders of this Court. Respondents furnished written instructions stating that the orders of this Hon’ble Court are complied with. The claim of the petitioner is that orders of this Hon’JDle Court in Writ Petition not duly complied with but only partly complied.

3.

Since the respondents were directed to furnish instructions showing the bifurcation of the payments made pursuant to the claim of the petitioner, they have submitted written instructions dated 14.08.2025, wherein the bifurcation provided consists of statutory deductions, i.e., P , IT, Cess, Seigniorage Charges, NAC, CGST and SGST, amounting to Rs.6,35,864/-. After deducting the same, the entire balance amount was paid to the petitioner. Therefore, the orders of this Court stand complied with.

4.

Accordingly, the Contempt Case is closed. Consequently, miscellaneous petitions, if any, pending shall stand closed. M.RAMESH BABU DEPUTY REGISTRAR //// SECTION OFFICER To,

1.

SRI SASHI BHUSHAN KUMAR, Occ Principal Secretary to Govt. Resources Department, Guntur District. Water Amaravathi, Secretariat Buildings, Velagapudi

7

2.

Sri Shamsher Singh Rawat, Occ Principal Finance and Planning, Guntur District.

3.

Sri G Srinivas, Dowleswaram, East Godavari District.

4.

Sri K Subbaiah. Occ Executive Engineer, Drainage Division

5.

Sri G Seshagiri Rao, Occ Dep. Executive Engineer Kakinada.

6.

Smt K Keerthi, Occ Asst. Executive Engineer, Kakinada, Kakinada District.

7.

Sri S A K Jilani, Occ Pay and Accounts officer

8.

Sri Peeyush Kumar, Occ ^ Department Full AddI Charge Amaravathi Guntur District

9.

One CC to SRI. P VIVEK Advocate [OPUC]

10.

One CC to SRI. NAGARAJU PULLAGURA Advocate

11.

One CC to SRI. SUSHMA YAGANTI Advocate

12.

One CC to SRI. S SIVA KUMARI Advocate

13.

Two CD Copies TAC Secretary, Department of Amaravathi, Secretariat Buildings, Velagapudi Occ Superintending Engineer, Irrigation circle. Kakinada. Drainage Sub Division Drainage Section no.4 Work Accounts, Kakinada. Finance Basis Secretariat Buildings Velagapudi The Principal Secretary to Govt [OPUC] [OPUC] [OPUC]

\ \ HIGH COURT DATED:09/09/2025 \ ORDER CC NO. 2462 OF 2024 /o C 3 NOV 3025 M VP. C9 ★ ’ATC’ CLOSING THE CONTEMPT CASE

Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.