Som Projects PVT. LTD. v. Nbcc INDIA LTD.
- Court
- Delhi High Court
- Case number
- W.P.(C)/10916/2019
- Date of judgment
- 16 Oct 2019
- Bench
- HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
- Petitioner
- SOM PROJECTS PVT. LTD.
- Respondent
- NBCC INDIA LTD.
- CNR
- DLHC010408872019
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