Som Projects PVT. LTD. v. Nbcc INDIA LTD.

Court
Delhi High Court
Case number
W.P.(C)/10916/2019
Date of judgment
16 Oct 2019
Bench
HON'BLE MR. JUSTICE G.S.SISTANI,HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
Petitioner
SOM PROJECTS PVT. LTD.
Respondent
NBCC INDIA LTD.
CNR
DLHC010408872019

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