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Som Silver Supari PVT LTD vs. Deputy Assistant Commissioner Anti Evasion CGST

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W.P.(C)/10927/2026HC DelhiGSTCNR DLHC01035156202610 August 2026Bench: HON'BLE MR. JUSTICE ANIL KSHETARPAL,HON'BLE MR. JUSTICE SHAIL JAIN1 pages
For Petitioner: Mr. Dushyant K. Mahant, AdvFor Respondent: Mr. Aditya Singla, SSC with Ms. Arya Suresh Nair, Mr. Dhananjay Gautam, Mr. Akhil, Ms. Sakshi Chandna, Advs

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Cause title — parties, addresses and appearances
$~88 * IN THE HIGH COURT OF DELHI AT NEW DELHI # CNR No. DLHC010351562026 + W.P.(C) 10927/2026 and CM APPL. 50622/2026 SOM SILVER SUPARI PVT LTD .....Petitioner Through: Mr. Dushyant K. Mahant, Adv. versus DEPUTY ASSISTANT COMMISSIONER ANTI EVASION CGST .....Respondent Through: Mr. Aditya Singla, SSC with Ms. Arya Suresh Nair, Mr. Dhananjay Gautam, Mr. Akhil, Ms. Sakshi Chandna, Advs. CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL HON'BLE MR. JUSTICE HARISH VAIDYANATHAN SHANKAR

O R D E R % 10.08.2026

1.

Learned counsel representing the Petitioner submits that he has instructions from the Petitioner to withdraw the present Writ Petition as the goods have been released by the Respondent.

2.

The present Writ Petition is accordingly dismissed as withdrawn. The pending application also stands closed. ANIL KSHETARPAL, J. HARISH VAIDYANATHAN SHANKAR, J. AUGUST 10, 2026 jai/ad This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2026 at 11:44:21

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