M/S Meena Zarda Udyog PVT. LTD. vs. Union Of INDIA
WP(C)/19392/2021HC OrissaGSTCNR ODHC01041474202117 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.19392 of 2021
M/s. Meena Zarda Udyog Pvt. Ltd. &
Another
….
Petitioners
None
-versus-
Union of India & Others
….
Opposite Parties
Mr. Radheshyam Chimanka, Sr.
Standing Counsel for CGST
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
Order No.
ORDER 17.11.2022
01.
1. None appears for the Petitioners.
2.
The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M. S. Raman) Judge
Aks/Laxmikant
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