Commissioner Of Customs(Preventive),Bbsr vs. Sunil Verma
Original PDF →OTAPL/1/2020HC OrissaGSTCNR ODHC01004385202002 May 2024Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY1 pages
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IN THE HIGH COURT OF ORISSA AT CUTTACK
OTAPL No. 1 of 2020
Commissioner of Customs
(Preventive), Bhubaneswar
…..
Appellant
Mr. P.K. Panda, Sr. SC (CGST)
Vs.
Sunil Verma and others
…..
Respondent
Mr. M. Verma, Advocate
(Respondent Nos.1 & 2)
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE G. SATAPATHY
ORDER 02.05.2024
Order No.
05.
This matter is taken up by hybrid mode.
2.
Learned counsel for the Appellant by filing a memo, which is taken into consideration, prays to withdraw the present appeal.
3.
In view of the above, the OTAPL stands disposed of as withdrawn.
Subhasmita
(DR. B.R. SARANGI) JUDGE
(G. SATAPATHY)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.