M/S Clean Tech Corrosion Chemicals v. The State Of Andhra Pradesh

Court
Andhra Pradesh High Court
Case number
WP/36087/2018
Date of judgment
20 Oct 2019
Bench
U.DURGA PRASAD RAO
Petitioner
M/s Clean Tech Corrosion Chemicals,
Respondent
The State of Andhra Pradesh,
CNR
APHC010749222018

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