M/S. Babu Nylon Ropes And Nets v. The State Of Andhra Pradesh

Court
Andhra Pradesh High Court
Case number
WP/45033/2018
Date of judgment
26 Nov 2019
Bench
U.DURGA PRASAD RAO
Petitioner
M/s. Babu Nylon Ropes and Nets
Respondent
The State of Andhra Pradesh
CNR
APHC010932442018

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