M/S Spm Wires And Caples PVT LTD v. Superintending Engineer-I
- Court
- Andhra Pradesh High Court
- Case number
- WP/466/2021
- Date of judgment
- 2 Aug 2021
- Bench
- R RAGHUNANDAN RAO
- Petitioner
- M/S SPM WIRES AND CAPLES PVT LTD
- Respondent
- Superintending Engineer-I,
- CNR
- APHC010006032021
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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.