The Union Of INDIA vs. Namarla Satyanarayana

WP/10277/2022HC Andhra PradeshGSTCNR APHC01015780202218 April 2022Bench: A V SESHA SAI,RAVI CHEEMALAPATI4 pages

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Heard together (2 matters)

W.P.No.10277 of 2022
W.P.No.16194 of 2021

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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: W.P.No.10277 of 2022 PROCEEDING SHEET Sl. No DATE

OFFICE NOTE

18.04.

2022

AVSS,J & RC,J

Post this matter along with W.P.No.16194 of 2021. _________ AVSS,J

_______ RC,J

VSL

3

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