Balaramudu Chanampalli vs. The Assistant Commissioner (St)
WP/8768/2022HC Andhra PradeshGSTCNR APHC01015975202221 April 2022Bench: C.PRAVEEN KUMAR,V.SUJATHA2 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.8768 of 2022
PROCEEDING SHEET
Sl.
No
DATE
2.
19.04.2022
CPK, J & VS,J
List on 21.04.2022. __________ CPK, J
_________ VS, J ARR
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