M/S. Durga Bhavani Suppliers vs. Sri Durga Malleswara Swamy Varla Devasthnam
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Cause title — parties, addresses and appearances
OFFICE NOTE
04.07.2022 W.P.Nos.17038 AND 17040 OF 2022
Heard the learned counsel for the petitioner and the learned Standing Counsel for the respondents.
List on 06.07.2022 for orders.
In the meanwhile, the learned Standing Counsel for the respondents shall get instructions with regard to the material available on record for the purpose of passing final impugned proceedings dated 19.06.2022. __________ Yvk SL. No. DATE ORDER OFFICE NOTE
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