Avuthu Narayan Reddy vs. The State Of Andhra Pradesh
WP/14804/2022HC Andhra PradeshGSTCNR APHC01023235202206 July 2022Bench: RAVI CHEEMALAPATI2 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No.14804 of 2022
PROCEEDING SHEET
Sl.
No.
Date
OFFICE NOTE
03.
06.07.2022 Post the matter on 07.07.2022. ________ AG/NPA
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