K Babu Rao vs. The Executive Engineer
WP/20178/2022HC Andhra PradeshGSTCNR APHC01033506202213 July 2022Bench: RAVI CHEEMALAPATI2 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No.20178 of 2022
PROCEEDING SHEET
Sl.
No.
Date
OFFICE NOTE
13.07.
2022 Learned counsel for Roads and Buildings seeks time for instructions.
For instructions, post the matter on 14.07.2022 in motion list.
________ AG
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