Shaik John Syda vs. The State Of Ap
WP/12038/2023HC Andhra PradeshGSTCNR APHC01022899202309 May 2023Bench: K SURESH REDDY1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI
MAIN CASE No.W.P.No.12038 of 2023
PROCEEDING SHEET
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No.
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OFFICE NOTE 02. 09.05.2023 KSR,J
At request of the learned counsel for the petitioner, post on 10.05.2023. _____________________ K SURESH REDDY,J
RSI
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