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M/S. Vasavi Mro Private Limited vs. Union Of INDIA

WP/9036/2023HC Andhra PradeshGSTCNR APHC01017781202311 May 2023Bench: U.DURGA PRASAD RAO,T MALLIKARJUNA RAO1 pages

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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI MAIN CASE NO.: W.P. No.9036 of 2023 PROCEEDING SHEET Sl. No DATE

OFFICE NOTE

04.

10.05.2023

UDPR, J & TMR, J

Print the name of Sri Vivekananda Rao, senior Standing Counsel in the place of Sri Suresh Kumar Routhu.

At request of learned Government Pleader, post on 12.05.2023. ________ UDPR, J

_______ TMR, J NNN

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