Manasa Quality Enterprises Limited vs. Union Of INDIA
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THE HON’BLE SRI JUSTICE RAVI CHEEMALAPATI
WRIT PETITION NO.6425 OF 2023
ORDER:
Learned counsel for the petitioners filed a Memo. vide USR No.55673 of 2023 seeking permission of this Court to withdraw the Writ Petition, which is placed on record.
Permission is granted.
Accordingly, the Writ Petition is dismissed as withdrawn.
Miscellaneous applications, pending if any, shall stand closed.
________________________ JUSTICE RAVI CHEEMALAPATI 21st June, 2023 GBS/DSB
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