M/S. Sreenidhi Mines Private Limited vs. The Deputy Assistant Commissioner (St)

WP/16152/2023HC Andhra PradeshGSTCNR APHC01031499202306 July 2023Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA1 pages

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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH MAIN CASE No.: W.P. No.16152 of 2023 PROCEEDING SHEET Sl. No DATE

OFFICE NOTE

1 06.07.2023

UDPR, J & VJP, J

At request of learned Government Pleader, for getting instructions, post on 07.07.2023. ________ UDPR, J ______ VJP, J SS

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