Sri Satyanarayana Educational Society vs. The State Of Andhra Pradesh
WP/18279/2023HC Andhra PradeshGSTCNR APHC01035580202327 July 2023Bench: U.DURGA PRASAD RAO,VENKATA JYOTHIRMAI PRATAPA1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P. No.18279 of 2023
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE
1 25.07.2023
UDPR, J & VJP, J
At request of learned counsel for petitioner, list the matter on 26.07.2023. ________ UDPR, J ______ VJP, J SS
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